(1.) Cm No. 31171/2015 (Exemption)
(2.) This is an application seeking condonation of delay of one day in filing the appeal. For the reasons given therein, the application is allowed and the delay is condoned.
(3.) The application is, accordingly, disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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