JOHNSON & JOHNSON Vs. LUPIN LIMITED AND ORS.

Referred Judgements :-

IRC V. MULLER [REFERRED TO]
SHERATON CORPN. V. SHERATON MOTELS [REFERRED TO]
CALVIN KLEIN INC. V. INTERNATIONAL APPARELS [REFERRED TO]
J.N. NICHOLS (VIMTO) LTD. V. ROSE & THISTLE [REFERRED TO]
HOCKHART J.,CONAGRA INC. V. MCCAIN FOODS (AUST) P. LTD. [REFERRED TO]
ORKIN EXTERMINATING CO. TND. V. PEST CO. OF CANADA [REFERRED TO]
MILMENT OFTHO INDUSTRIES VS. ALLERGAN INC [REFERRED TO]
N R DONGRE VS. WHIRLPOOL CORP [REFERRED TO]
ALFRED DUNHILL LIMITED VS. R P S CHAWLA [REFERRED TO]
GO DELHI LUXURY TOURS VS. GO DELHI TOURS [REFERRED TO]