LAWS(DLH)-2015-10-529

MEHBOOB ALAM Vs. KHUSHAL SINGH

Decided On October 20, 2015
MEHBOOB ALAM Appellant
V/S
KHUSHAL SINGH Respondents

JUDGEMENT

(1.) CM No. 24523/2015 (Exemption)

(2.) This is an application seeking condonation of delay of 7 months and 22 days in preferring the appeal. To be noted, the context in which the captioned application has been filed is as follows:

(3.) It is in this context that the accompanying appeal has been filed with the captioned application for condonation of delay.