LAWS(DLH)-2015-12-631

INFO EDGE (INDIA) LTD. Vs. RAKESH KALIA

Decided On December 15, 2015
Info Edge (India) Ltd. Appellant
V/S
Rakesh Kalia Respondents

JUDGEMENT

(1.) I.A. 25513/2015 (by the plaintiff u/o XI R. 1(4) CPC)

(2.) Counsel for the plaintiff states that she does wish to press this application.

(3.) The application is disposed of.