SANDEEP & ORS Vs. STATE & OTHERS

Referred Judgements :-

PHILLIPS VS. EYRE [REFERRED]
HOLMES V. PHEONIX INSURANCE CO. [REFERRED]
POPE ALLIANCE CORPORATION V. SPANISH RIVER PULP AND PAPER MILLS LTD. [REFERRED]
LEWIS PUGH EVANS PUGH VS. ASHUTOSH SEN [REFERRED]
ASHWINI KUMAR GHOSE V. ARBINDA BOSE [REFERRED]
M.P. SHARMA AND ORS. V. SATISH CHANDRA [REFERRED]
MOHD SHABBIR VS. STATE OF MAHARASHTRA [REFERRED]
K. VENKATESWARA RAO VS. BEKKAM NARASIMHA REDDI [REFERRED]
HUKUMDEV NARAIN YADAV VS. LALIT NARAIN MISHRA [REFERRED]
S.K. SRIVASTAVA V. GAJANAND PATRIWALLA [REFERRED]
STATE OF MADHYA PRADESH AND ANOTHER VS. BHAILAL BHAI & ANR. [REFERRED]
T. ARIVANDANDAM V. T.V. SATYAPAL AND ANOTHER [REFERRED]
ASGARALI NAZARALI V. STATE OF BOMBAY [REFERRED]
NEW ASIATIC INSURANCE CO. LTD. VS. PESSUMAL DHANAMAL ASWANI [REFERRED]
R. V. MELFORD DEVELOPMENTS INC. [REFERRED]
L OFFICE CHERIFIEN DES PHOSPHATES V. YAMASHITA-SHINNIHON STEAMSHIP COMPANY LTD. [REFERRED]
SAMA ALANA ABDULLA VS. STATE OF GUJARAT [REFERRED]
STEFFEN,ROBERTSON AND KIRSTEN CONSULTING ENGINEERS AND SCIENTISTS V. CIT [REFERRED]
RAMNANDAN RAI VS. THE DISTRICT JUDGE,SITAMARHI [REFERRED]
V.S. KUTTAN PILLAI V. RAMAKRISHNAN AND ANR [REFERRED]
SHYAM M. SACHDEV V. THE STATE AND ANOTHER [REFERRED]
STATE OF HARYANA AND OTHERS V. CH. BHAJAN LAL AND OTHERS [REFERRED]
S.P. CHENGALVARAYA NAIDU V. JAGANNATH AND OTHERS [REFERRED]
MONTE HARRIS V. COMMISSIONER OF INCOME TAX [REFERRED]
SMT. KRISHNA SARBADHIKARY V. ALOK RANJAN SARBADHIKARY [REFERRED]
DR. RAM MANOHAR LOHIA VS. STATE OF BIHAR AND OTHERS [REFERRED]
ANDHRA PRADESH STATE FINANCIAL CORPORATION VS. GAR RE-ROLLING MILLS AND ANR. [REFERRED]
UNION OF INDIA AND ORS. VS. M. BHASKARAN [REFERRED]
COMMISSIONER OF WEALTH TAX,KANPUR VS. CHANDER SEN [REFERRED]
YUDHISHTER VS. ASHOK KUMAR [REFERRED]
BALCO EMPLOYEES UNION (REGD.) V. UNION OF INDIA & ORS. [REFERRED]
ISRO SATELLITE CENTRE V. DIT [REFERRED]
ANIL KUMAR JHA VS. STATE OF BIHAR [REFERRED]
RAVINDRA CHOURASIA VS. RAMASHANKAR [REFERRED]
NATIONAL INSURANCE COMPANY LTD. VS. SWARAN SINGH & ORS. [REFERRED]
VINEET NARAIN AND ORS. V. UNION OF INDIA AND ANR [REFERRED]
STATE REP. BY INSPECTOR OF POLICE,SPE/CBI/ACB V. RENUKADEVI [REFERRED]
STATE OF KARNATAKA V. K.KRISHNA GOWDA AND ANOTHER [REFERRED]
SAKIRI VASU V. STATE OF U.P. AND ORS. [REFERRED]
LALITA KUMARI V. GOVT. OF U.P. AND ORS [REFERRED]
ORIENTAL INSURANCE COMPANY LTD. VS. CHERUVAKKARA NAFESSU & ORS. [REFERRED]
MUNICIPAL CORPORATION OF DELHI,DELHI V. ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY AND ORS. [REFERRED]
UPTRON INDIA LTD. V. SHAMMI BHAN [REFERRED]
VIDHYADHAR V. MANIK RAO [REFERRED]
JANKI VASHDEO BHOJWANI & ANR VS INDUSIND BANK LTD. & ORS. [REFERRED]
S. HANUMANTA RAO V. S. RAMANI [REFERRED]
GURBAX SINGH V. HARMINDER KAUR [REFERRED]
KARNATAKA ANTIBIOTICS AND ANOTHER VS. NATIONAL COMMISSION FOR SC AND ST AND OTHERS [REFERRED]
UNITED INDIA INSURANCE CO. LTD. VS. RAJENDRA SINGH AND ORS. [REFERRED]
RAM CHANDRA SINGH VS. SAVITRI DEVI AND ORS. [REFERRED]
A.P. PUBLIC SERVICE COMMISSION VS. KONETI VENKATESWARULU [REFERRED]
R. RADHAKRISHNAN VS. DIRECTOR GENERAL OF POLICE AND ORS. [REFERRED]
BHAURAO DAGDU PARALKAR VS. STATE OF MAHARASHTRA AND ORS. [REFERRED]
KAMLA RANI AND ORS VS. M/S TEXMACO LTD. [REFERRED]
COMMISSIONER OF INCOME TAX VS. SCINDIA STEAM NAVIGATION COMPANY LIMITED [REFERRED]
MAULA BUX VS. UNION OF INDIA [REFERRED]
HANUMAN COTTON MILLS VS. TATA AIR GRAFT LIMITED [REFERRED]
HATTI VS. SUNDER SINGH [REFERRED]
GOVIND DAS VS. INCOME TAX OFFICER [REFERRED]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED]
ADVOCATE GENERAL STATE OF BIHAR VS. MADHYA PRADESH KHAIR INDUSTRIES [REFERRED]
JYOTI BASU VS. DEBI GHOSAL [REFERRED]
BALBIR SINGH M G D SMT K ULDEEP KAUR I S BHATIA PT JAGESHWAR PARSHAD VS. M C D:USHA RANI:N D M C:M G D :N D M C [REFERRED]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED]
DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY VIZJANAGARAM VS. M TRIPURA SUNDARI DEVI [REFERRED]
WANDER LIMITED VS. ANTOX INDIA PRIVATE LIMITED [REFERRED]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED]
UNION OF INDIA VS. K V JANKIRAMAN [REFERRED]
V S MURTHY VS. UNION OF INDIA [REFERRED]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED]
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [REFERRED]
D K YADAV VS. J M A INDUSTRIES LIMITED [REFERRED]
R D HATTANGADI VS. PEST CONTROL INDIA PRIVATE LIMITED [REFERRED]
R RAJAGOPAL REDDY VS. PADMINI CHANDRASEKHARAN [REFERRED]
NATIONAL FEDERATION OF S B I VS. UNION OF INDIA [REFERRED]
DIRECTOR CENTRAL BUREAU OF INVESTIGATION VS. NIYAMAVEDI [REFERRED]
BHOOP SINGH VS. RAM SINGH MAJOR [REFERRED]
U P JAL NIGAM VS. PRABHAT CHANDRA JAIN [REFERRED]
S VINOD KUMAR VS. UNION OF INDIA [REFERRED]
DELHI ADMINISTRATION VS. SUSHIL KUMAR [REFERRED]
ALL INDIA INDIAN OVERSEAS BANK SC AND ST EMPLOYEES WELFARE ASSOCIATION VS. UNION OF INDIA [REFERRED]
SUPERINTENDING ENGINEER PUBLIC HEALTH U T CHANDIGARH VS. KULDEEP SINGH [REFERRED]
COMMISSIONER OF INCOME TAX BOMBAY VS. PODAR CEMENT PRIVATE LIMITED AND OT HERS [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. DELHI URBAN HOUSE OWNERS WELFARE ASSN [REFERRED]
LT COL P R CHAUDHRY RETD VS. MUNICIPAL CORPORATION OF DELHI [REFERRED]
STATE OF MADHYA PRADESH VS. PRADEEP KUMAR [REFERRED]
HARI SHANKER JAIN VS. SONIA GANDHI [REFERRED]
SAVITRI PANDEY VS. PREM CHANDRA PANDEY [REFERRED]
SHAIK SAIDULU SAIDA VS. CHUKKA YESU RATNAM [REFERRED]
NATIONAL INSURANCE CORPORATION LIMITED CHANDIGARH VS. NICOLLETTA ROHTAGI [REFERRED]
UNION OF INDIA VS. PRAKASH P HINDUJA [REFERRED]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. GANGA ENTERPRISES [REFERRED]
UNION OF INDIA VS. AZADI BACHAO ANDOLAN [REFERRED]
RAM CHANDRA SINGH VS. SAVITRI DEVI [REFERRED]
NATIONAL INSURANCE COMPANY LIMITED VS. BALJIT KAUR [REFERRED]
VICE CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN VS. GIRDHARILAL YADAV [REFERRED]
NATIONAL INSURANCE COMPANY LIMITED VS. CHALLA BHARATHAMMA [REFERRED]
NATIONAL INSURANCE CO LTD VS. PREMBAI PATEL [REFERRED]
UNION OF INDIA VS. MAJOR BAHADUR SINGH [REFERRED]
SOM DEV VS. RATI RAM [REFERRED]
SAMAR GHOSH VS. JAYA GHOSH [REFERRED]
DEV DUTT VS. UNION OF INDIA [REFERRED]
COMMNR OF INCOME TAX I AHMEDABAD VS. GOLD COIN HEALTH FOOD PVT LTD [REFERRED]
PRAGIYOTISH GAONLIA BANK VS. BRIJLAL DAS [REFERRED]
COMMISSIONER OF CUSTOMS AND CENTRAL EXCIES VS. HONGO INDIA P LTD [REFERRED]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED]
RISHAB CHAND BHANDARI VS. NATIONAL ENGINEERING INDUSTRY [REFERRED]
PRITHIPAL SINGH VS. SATPAL SINGH [REFERRED]
STATE OF HIMACHAL PRADESH VS. HIMACHAL TECHNO ENGINEERS [REFERRED]
J P BUILDERS VS. A RAMADAS RAO [REFERRED]
COMMR OF POLICE VS. SANDEEP KUMAR [REFERRED]
BANDA DEVELOPMENT AUTHORITY VS. MOTI LAL AGARWAL [REFERRED]
UNITED INDIA INSURANCE CO LTD VS. SHILA DATTA [REFERRED]
SATISH KHOSLA VS. ELI LILLY RANBAXY LIMITED [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. DHUNISHAW FRAMROZ DARUWALA [REFERRED]
SAVITRY DEVI VS. RAMESH CHAND [REFERRED]
RAM NIWAS VS. PITAMBER SINGH [REFERRED]
ASIA SATELLITE TELECOMMUNICATIONS CO LTD VS. DIRECTOR OF INCOME TAX [REFERRED]
KAVITA VS. RAKESH RAMAN [REFERRED]
ASHOK KUMAR VS. MUNNI DEVI [REFERRED]
NETAPP B V VS. AUTHORITY FOR ADVANCE RULINGS [REFERRED]
COMMISSIONER OF INCOME TAX VS. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY [REFERRED]
COMMISSIONER OF GIFT TAX VS. BUDUR THIPPAIAH [REFERRED]
COMMISSIONER OF INCOME TAX ANDHRA PRADESH VS. VISAKHAPATNAM PORT TRUST [REFERRED]
N V PHILIPS VS. COMMISSIONER OF INCOME TAX NO 1 [REFERRED]
COMMISSIONER OF INCOME TAX VS. VR S R M FIRM [REFERRED]
COMMISSIONER OF INCOME TAX VS. LOYAL TEXTILE LIMITED [REFERRED]
HINDUSTAN CONSTRUCTION COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX NO 1 [REFERRED]
JAI LOGISTICS VS. AUTHORIZED OFFICER [REFERRED]
DIRECTOR OF INCOME TAX VS. NOKIA NETWORKS OY [REFERRED]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED]
JITENDRA RAGHUVANSHI VS. BABITA RAGHUVANSHI [REFERRED]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED]
SUKHDEV SINGH VS. UNION OF INDIA [REFERRED]
ABHIJIT GHOSH DASTIDAR VS. UNION OF INDIA [REFERRED]
DEVENDRA KUMAR VS. STATE OF UTTARANCHAL [REFERRED]
POPAT BAHIRU GOVARDHANE VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED]
RAJESH VS. RAJBIR SINGH [REFERRED]
VIJAY S. SATHAYE VS. INDIAN AIRLINES LTD [REFERRED]
VERIZON COMMUNICATIONS SINGAPORE PTE LTD VS. INCOME TAX OFFICER [REFERRED]
SYED SADIQ VS. DIVISIONAL MANAGER, UNITED INDIA INS. CO. [REFERRED]
SANOFI PASTEUR HOLDINGS SA VS. DEPARTMENT OF REVENUE [REFERRED]
PUNE MUNICIPAL CORPORATION VS. HARAKCHAND MISIRIMAL SOLANKI [REFERRED]
NARINDER SINGH VS. STATE OF PUNJAB [REFERRED]
UNION OF INDIA VS. SHIV RAJ [REFERRED]
KRISHAN LAL DILAWARI VS. STATE [REFERRED]
ROHTAS BHANKHAR VS. UNION OF INDIA [REFERRED]
SIN OCEANIC SHIPPING ASA VS. AUTHORITY FOR ADVANCE RULINGS [REFERRED]
COMMISSIONER OF INCOME TAX VS. SIEMENS AKTIONGESELLSCHAFT [REFERRED]
KUMARI KIRAN VS. SAJJAN SINGH [REFERRED]
COMMISSIONER OF INCOME TAX VS. VATIKA TOWNSHIP PRIVATE LIMITED [REFERRED]
BASAPPA VS. T. RAMESH & ANOTHER [REFERRED]
FORUM FOR PROMOTION OF QUALITY EDUCATION FOR ALL VS. LT GOVERNOR OF DELHI [REFERRED]
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA VS. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION [REFERRED]
SMT. PHOOLWATI AND ORS. VS. SMT. RAM DEI AND ORS. [REFERRED]
SURTI GUPTA VS. UNITED INDIA INSURANCE COMPANY AND ORS. [REFERRED]
NATIONAL INSURANCE CO. LTD. VS. PUSHPA [REFERRED]
CENTRAL BUREAU OF INVESTIGATION V. ASHOK KUMAR AGGARWAL [REFERRED]
JOSHI TECHNOLOGIES INTERNATIONAL INC VS. UNION OF INDIA [REFERRED]
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA & ORS. VS. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION & ORS. [REFERRED]