LAWS(DLH)-2015-6-46

JAGMOHAN KHERA Vs. GOPAL KRISHAN KHERA

Decided On June 29, 2015
Jagmohan Khera Appellant
V/S
Gopal Krishan Khera Respondents

JUDGEMENT

(1.) Caveat No. 474/2015

(2.) The application stands disposed of.

(3.) This application has been filed to seek condonation of five days delay in filing the present appeal.