INDOSOLAR LTD Vs. UNION OF INDIA

Referred Judgements :-

MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
DESH BANDHU GUPTA AND GO VS. DELHI STOCK EXCHANGE ASSOCIATION LIMITED [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
UNION OF INDIA VS. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED [REFERRED TO]
NAVJYOTI COOP GROUP HOUSING SOCIETY VS. UNION OF INDIA [REFERRED TO]
S K KACKER VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES [REFERRED TO]
M P OIL EXTRACTION K N OIL INDUSTRIES VS. STATE OF MADHYA PRADESH [REFERRED TO]
TARUN PRASAD CHATTERJEE VS. DINANATH SHARMA [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE SHILLONG VS. NORTH EASTERN TOBACCO COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI VS. M AMBALAL AND CO [REFERRED TO]
COMMISSIONER OF CUSTOMS IMPORT MUMBAI VS. KONKAN SYNTHETIC FIBRES [REFERRED TO]
Ojas Industries P LTD VS. UOI [REFERRED TO]
B P THAKUR VS. STATE [REFERRED TO]
ECON ANTRI LTD. VS. ROM INDUSTRIES LTD. [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. RAJEEV BHARGAVA [REFERRED TO]
HEERA MIDHA AND ORS VS. INDIAN TOURISM DEVELOPMENT CORPORATION; I T D C [REFERRED TO]