LAWS(DLH)-2015-9-307

USHA CHANDNA AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY

Decided On September 18, 2015
Usha Chandna And Ors. Appellant
V/S
DELHI DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) CM No. 20265/2015 (Exemption).

(2.) ALLOWED subject to just exceptions.

(3.) BRIEFLY , the background, in which, the present writ petition, has been filed, is as follows : -