(1.) ISSUE notice. Notice is accepted by the learned counsel for the respondent No. 1 as well as by the learned counsel for the respondent Nos. 2 and 3. The counter -affidavits be filed within six weeks. The rejoinder/affidavits, if necessary, be filed within four weeks thereafter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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