(1.) CM APPL. 6002/2014
(2.) Heard and for the reasons stated in the application, the same is allowed. Delay in re-filing the petition is condoned. Let writ petition be taken on record.
(3.) Application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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