LAWS(DLH)-2015-12-323

KAMLESH GUPTA & ANR Vs. BUDHU & ANR

Decided On December 01, 2015
Kamlesh Gupta And Anr Appellant
V/S
Budhu And Anr Respondents

JUDGEMENT

(1.) Cm APPL.18139/2013 (delay)

(2.) I have heard the learned counsel for the petitioners and have also gone through the record.

(3.) Before dealing with the legality of the impugned order it may be pertinent to reproduce the said order which is very short one:-