LAWS(DLH)-2015-9-356

PREM LATA SONI AND ORS. Vs. RAJENDER SONI

Decided On September 07, 2015
Prem Lata Soni And Ors. Appellant
V/S
RAJENDER SONI Respondents

JUDGEMENT

(1.) I.A. No. 2921/2014.

(2.) THIS is an application filed under Order 1 Rule 10 CPC by the plaintiff No. 1 in the suit for her transposition as the defendant No. 2. At present there are a total four plaintiffs in the suit and one defendant. Plaintiff No. 1 is the mother of plaintiff Nos. 2 to 4 and the defendant. The defendant is the son of plaintiff.

(3.) AS per the suit plaint the suit properties are the joint properties of the parties and all the parties have equal 1/5th share.