LAWS(DLH)-2015-11-221

DTC Vs. DTC SECURITY STAFF UNION REG.

Decided On November 27, 2015
DTC Appellant
V/S
Dtc Security Staff Union Reg. Respondents

JUDGEMENT

(1.) The instant matter relates to pay-scales of posts in the Security Cadre of Delhi Transport Corporation (hereinafter referred to as the 'DTC').

(2.) The hierarchical structure of posts in the Security Cadre of DTC is as under:- <JUDIMG>271028-2</JUDIMG>

(3.) In the seventies the workmen working in Security Cadre of DTC, through their Union : Delhi Transport Corporation Security Staff Union, raised a demand of parity of pay-scales with the employees of Delhi Police. The basis of claim was two-fold. Historically parity with the employees of Delhi Police and secondly on the principle of region-cumindustry formula.