(1.) CM .APPL 237/2014(delay).
(2.) THE application is opposed by the learned counsel for the Respondents.
(3.) FOR the reasons stated in the application, delay of 308 days in filing the appeal is condoned. The application is accordingly allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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