LAWS(DLH)-2015-9-296

SATYA PRAKASH GUPTA Vs. PRAMILA CHAUHAN

Decided On September 28, 2015
SATYA PRAKASH GUPTA Appellant
V/S
Pramila Chauhan Respondents

JUDGEMENT

(1.) Caveat No. 1016/2015.

(2.) EVEN though the caveat is listed, none has appeared for the caveator.

(3.) EXEMPTION allowed, subject to all just exceptions.