(1.) CM No. 11460/2015 (Condonation of Delay) This is an application seeking condonation of delay in filing the appeal. The delay, even according to the appellant, is of 46 days.
(2.) For the reasons given therein, the application is allowed and the delay is condoned.
(3.) Allowed subject to just exceptions. FAO 200/2015 & CM No. 11459/2015 (Stay)