(1.) CM Nos.13477/2014 (for condonation of delay of 1134 days in filing the appeal) and CM No.13478/2014 (for condonation of delay of 85 days in re-filing the appeal)
(2.) Insofar as the delay in filing the appeal is concerned, according to the applicant/appellant, the delay is of 1134 days.
(3.) These applications have been filed in the background of following brief facts: