LAWS(DLH)-2015-7-234

NATIONAL FERTILIZERS LIMITED Vs. ASHOK KUMAR AHLUWALIA

Decided On July 28, 2015
NATIONAL FERTILIZERS LIMITED Appellant
V/S
Ashok Kumar Ahluwalia Respondents

JUDGEMENT

(1.) Having joined service under the appellant on May 30, 1975, the respondent superannuated from service on November 29, 2013.

(2.) While in service the respondent was served with a charge sheet in June, 2004 but proceedings thereto were dropped by the Competent Authority on May 04, 2006. It appears that the reason was that the respondent was facing a criminal prosecution concerning the same acts of omission and commission alleged against him in respect of which departmental proceedings were initiated.

(3.) As on the date of his superannuation the criminal proceedings were pending against the respondent.