LAWS(DLH)-2015-10-427

PRABHATO DEVI (SINCE DECEASED) Vs. NARESH KUMAR

Decided On October 06, 2015
Prabhato Devi (Since Deceased) Appellant
V/S
NARESH KUMAR Respondents

JUDGEMENT

(1.) CM No. 22206/2015 (Exemption)

(2.) This is an appeal preferred against the judgement dated 07.07.2015 passed by the Addl. District Judge (ADJ).

(3.) Briefly, the facts of the case are as follows: