UNION OF INDIA Vs. SHAMEEM AKHTAR

Referred Judgements :-

STATE OF MADHYA PRADESH V. BANI SINGH AND ANOTHER [REFERRED TO]
STATE OF U.P. & ORS. V. SAROJ KUMAR SINHA [REFERRED TO]
MODULA INDIA VS. KAMAKSHYA SINGH DEO [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N RADHAKISHAN [REFERRED TO]
KULDEEP SINGH VS. COMMISSIONER OF POLICE [REFERRED TO]
HARDWARI LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
ROOP SINGH NEGI VS. PUNJAB NATIONAL BANK [REFERRED TO]
STATE OF U P VS. SAROJ KUMAR SINHA [REFERRED TO]