(1.) CM APPL Nos.18794/2015 & 18795/2015
(2.) Applications stand disposed of.
(3.) With the consent of counsel for the parties, present writ petition and application are set down for final hearing and disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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