(1.) CM No. 19485/2015 (Exemption).
(2.) ALLOWED subject to just exceptions.
(3.) BY virtue of the aforesaid notice, the respondent was also called upon to hand over the possession of the subject vehicle.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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