LAWS(DLH)-2015-9-136

AVINASH GUPTA Vs. UNION OF INDIA AND ORS.

Decided On September 21, 2015
Avinash Gupta Appellant
V/S
Union of India And Ors. Respondents

JUDGEMENT

(1.) Cm No. 20437/2015 For Exemption.

(2.) ALLOWED , subject to just exceptions.

(3.) THE petition is filed seeking the following reliefs: -