LAWS(DLH)-2015-5-51

TARUN SAXENA Vs. STATE AND ORS.

Decided On May 06, 2015
Tarun Saxena Appellant
V/S
State And Ors. Respondents

JUDGEMENT

(1.) QUASHING of FIR No. 32/2014, under Sections 498 -A/406/34 of the IPC, registered at police station Uttam Nagar, Delhi is sought on the basis of mediated settlement of 1st April, 2014 (Annexure P -4), arrived at Mediation Centre, Tis Hazari Courts, Delhi.

(2.) NOTICE .

(3.) LEARNED Additional Public Prosecutor for State submits on instructions that the trial of this FIR case has not yet begun.