(1.) CM. No. 16513/2013 (for Restoration)
(2.) Keeping in view the averments made in the instant application and submission of ld. Counsel for the applicant, order dated 30.09.2013 is recalled.
(3.) Consequently, the petition is restored to its original number.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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