LAWS(DLH)-2015-12-441

TARUNJEET SINGH TANEJA Vs. SUKHVINDER KAUR & ANR

Decided On December 11, 2015
Tarunjeet Singh Taneja Appellant
V/S
Sukhvinder Kaur And Anr Respondents

JUDGEMENT

(1.) Cm APPL. 30295/2015

(2.) The application stands disposed of.

(3.) This is an application filed by appellant seeking condonation of 64 days delay in re-filing the present appeal.