LAWS(DLH)-2015-2-113

NATHIA AND ORS. Vs. IMTIAZ AND ORS.

Decided On February 09, 2015
Nathia And Ors. Appellant
V/S
Imtiaz And Ors. Respondents

JUDGEMENT

(1.) CM . APPL 939/2015 (delay)

(2.) NOTICE . Mr. Saral Chaturvedi, Advocate appearing on behalf of Respondent no.3 accepts notice.

(3.) FOR the reasons stated in the application, delay of 69 days in filing the appeal is condoned.