PRIYA PARAMESWARAN PILLAI Vs. UNION OF INDIA

Referred Judgements :-

STATE OF BIHAR VS SHAILA BALA DEVI [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
BRIJ BHUSHAN VS. STATE OF DELHI [REFERRED TO]
ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR VS. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI [REFERRED TO]
MAGANBHAI ISHWARBHAI PATEL MANIKANT TIWARI VS. UNION OF INDIA [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [REFERRED TO]
HUKAM CHAND SHYAM LAL VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
BIJOE EMMANUEL VS. STATE OF KERALA [REFERRED TO]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA UNION OF INDIA VS. PROF MANUBHAI D SHAH:CINEMART FOUNDATION [REFERRED TO]
D C SAXENA VS. HONBLE THE CHIEF JUSTICE OF INDIA [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES PUCL VS. UNION OF INDIA [REFERRED TO]
MAHANADI COAL FIELDS LTD VS. MATHIAS ORAM [REFERRED TO]
AMAR SINGH VS. UNION OF INDIA [REFERRED TO]
NANDINI SUNDAR VS. STATE OF CHHATTISGARH [REFERRED TO]
VIKRAM SHARMA VS. UNION OF INDIA [REFERRED TO]
SUMER SINGH SALKAN VS. ASSTT DIRECTOR [REFERRED TO]
V R V SREE RANA RAO VS. TELUGU DESAM A POLITICAL PARTY [REFERRED TO]
PRAVASI BHALAI SANGATHAN VS. UNION OF INDIA [REFERRED TO]
VIJAY SHANKAR PANDEY VS. UNION OF INDIA [REFERRED TO]