LAWS(DLH)-2015-11-316

AJAY MACHINE TOOLS Vs. COMMISSIONER OF SERVICE TAX

Decided On November 04, 2015
Ajay Machine Tools Appellant
V/S
COMMISSIONER OF SERVICE TAX Respondents

JUDGEMENT

(1.) Cm No.26077/2015

(2.) The application stands disposed of. SERTA 2/2015 & CM No.26078/2015

(3.) Notice.