LAWS(DLH)-2015-12-491

PRATEEK Vs. UNION OF INDIA AND ANR

Decided On December 16, 2015
Prateek Appellant
V/S
Union Of India And Anr Respondents

JUDGEMENT

(1.) Cm APPL. 31277/2015

(2.) Application stands disposed of.

(3.) This matter has been listed before this Court at 4.15 p.m. upon mentioning before DB-2.