RAM PHAL Vs. STATE

Referred Judgements :-

GOURANGA DEBNATH V. STATE OF TRIPURA [REFERRED TO]
ANGURBALS MULLICK VS. DEBABRATA MULLICK [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
CORPORATION OF CITY OF NAGPUR CORPORATION OF CITY OF NAGPUR CITY OF NAGPUR CORPORATION VS. ITS EMPLOYEES:FULSING MISTRY:N H MAJUMDAR [REFERRED TO]
MANMOHAN DAS SHAH VS. BISHUN DAS [REFERRED TO]
MUNICIPAL COUNCIL RAIPUR VS. STATE OF MADHYA PRADESH [REFERRED TO]
KAMTA PRASAD AGGARWAL VS. EXECUTIVE OFFICER BALLABGARH [REFERRED TO]
JAGIR SINGH GOEL ROADWAYS VS. STATE OF BIHAR [REFERRED TO]
SOUTH GUJARAT ROOFING TILES MANU FACTURERS ASSOCIATION VS. STATE OF GUJARAT [REFERRED TO]
N KRISHNAMMAL VS. R EKAMBARAM [REFERRED TO]
P S R SADHANANTHAM VS. ARUNACHALAM [REFERRED TO]
HINDUSTAN ALUMINIUM CORPORATION LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
YUDHISHTER VS. ASHOK KUMAR [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
GOODYEAR INDIA LTD VS. STATE OF HARYANA:GEDORE TOOLS P LTD [REFERRED TO]
A N SEHGAL VS. RAJE RAM SHEORAN [REFERRED TO]
VASANT PRATAP PANDIT BANOO PIROJSHA JUNGAWALLA VS. ANANT TRIMBAK SABNIS:ARDESHIR K IRANI ALIAS ARDESHIR K BASTANI [REFERRED TO]
HITENDRA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
BLACK DIAMOND BEVERAGES VS. COMMERCIAL TAX OFFICER CENTRAL SECTION ASSESSMENT WING CALCUTTA [REFERRED TO]
FAKIR MOHD VS. SITA RAM [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. BALJIT KAUR [REFERRED TO]
NATIONAL HUMAN RIGHTS COMMISSION VS. STATE OF GUJARAT [REFERRED TO]
KAILASH VS. NANHKU [REFERRED TO]
N D P NAMBOODRIPAD VS. UNION OF INDIA [REFERRED TO]
JAYENDRA VISHNU THAKUR VS. STATE OF MAHARAHSTRA [REFERRED TO]
STATE OF KERALA VS. B SIX HOLIDAY RESORTS P LTD [REFERRED TO]
THIRUMALAI CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
DHARAM PAL VS. DELHI ADMINISTRATION [REFERRED TO]
CHATTAR SINGH VS. SUBHASH [REFERRED TO]
SUKHDEV SINGH VS. STATE OF HARYANA [REFERRED TO]
D. SUDHAKAR VS. PANAPU SREENIVASULU @ EVONE WATER SREENIVASULU [REFERRED TO]
HIMACHAL PRADESH STATE ELECTRICITY REGULATORY COMMISSION VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD [REFERRED TO]
PARMESHWAR MANDAL VS. STATE OF BIHAR [REFERRED TO]
VIJENDER KUMAR AGGARWAL VS. DEPARTMENT OF FOREST & WILD LIFE [REFERRED TO]