NOVARTIS AG AND ORS. Vs. INTAS PHARMACEUTICALS LTD.

Referred Judgements :-

GLOBE SUPER PARTS V/S. BLUE SUPER FLAME INDUSTRIES AND ANR. [REFERRED TO]
WANDER LTD. & ANR. V/S. ANTOX INDIA P. LTD. [REFERRED TO]
ARJIES ALUMINUM UDYOG V/S. SUDHIR BATRA [REFERRED TO]
B K ENGINEERING CO VS. UBHI ENTERPRISES REGD [REFERRED TO]
MANOJ KUMAR MAHESHWARI VS. TIPS AND TOES COSMETICS PVT LTD [REFERRED TO]
YONEX KABUSHIKI KAISHA VS. PHILLIPS INTERNATIONAL [REFERRED TO]
SOUTH AFRICAN BREWERIES INTERNATIONAL FINANCE B V VS. MOHAN GOLDWATER BREWERIES LTD [REFERRED TO]
KAMAT HOTELS INDIA LIMITED VS. ROYAL ORCHID HOTELS LIMITED [REFERRED TO]
CRAYONS ADVERTISING LTD VS. CRAYON ADVERTISING [REFERRED TO]