UNION PUBLIC SERVICE COMMISSION Vs. CHANDAN KUMAR

Referred Judgements :-

BIPIN CHANDER JAISINGHBHAI SHAH V. PRABHAWATI [REFERRED]
TUNCAY ALUNCAS V. CENTRAL BUREAU OF INVESTIGATION [REFERRED]
WILLIAM MICHAEL HURTUBISE VS. STATE OF ODISHA AND ORS. [REFERRED]
DCIT V. WARNER LAMBERT [REFERRED]
COURT ON ITS OWN MOTION V. STATE [REFERRED]
PROFESSOR RAMESH CHANDRA VS. UNIVERSITY OF DELHI & ANR. [REFERRED]
NAZIR AHMED VS. KING EMPERIOR [REFERRED]
SHIKHA MISRA & ANR. V. S. KRISHNAMURTHY [REFERRED]
NARAIN SWADESHI WEAVING MILLS VS. COMMR OF EXCESS PROFITS TAX [REFERRED]
STATE OF UTTAR PRADESH MANBODHAN LAL SRIVASTAVA VS. MANBODHAN LAL SRIVAITAVA:STATE OF UTTAR PRADESH [REFERRED]
MAZAGAON DOCK LIMITED VS. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX [REFERRED]
SPECIAL LAND ACQUISITION OFFICER BANGALORE VS. T ADINARAYAN SETTY [REFERRED]
MAJOR U R BHATT VS. UNON IOF INDIA [REFERRED]
RAM SARUP DALIP SINGH MEHAR SINGH DAYAL SINGH VS. MUNSHI:SUNDER SINGH:AJAIB SINGH:SURJAN SINGH [REFERRED]
UDIT NARAIN SINGH MALPAHARIA VS. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR [REFERRED]
S G MERCANTILE CORPN PRIVATE LIMITED VS. G I T CALCUTTA [REFERRED]
GUNWANTLAL VS. STATE OF MADHYA PRADESH [REFERRED]
GODHRA ELECTRICITY COMPANY LIMITED VS. STATE OF GUJARAT [REFERRED]
MADEVA UPENDRA SINAI DAMODAR MANGALJI AND COMPANY VS. UNION OF INDIA [REFERRED]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED]
COMMISSIONER OF INCOME TAX BANGALORE COMMISSIONER OF INCOME TAX KERALA VS. B C SRINIVASA SETTY:SHRI SYED HUSSAIN SAHEB:M N SANKARANARAYANAN NAIR [REFERRED]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [REFERRED]
MAJOR RETD INDER SINGH REKHI VS. DELHI DEVELOPMENT AUTHORITY [REFERRED]
MAYAWANTI VS. KAUSHALYA DEVI [REFERRED]
WANDER LIMITED VS. ANTOX INDIA PRIVATE LIMITED [REFERRED]
BHAGWATHULA SAMANNA VS. SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER VISAKHAPATNAM MUNICIPALITY VISAKHAPATNAM [REFERRED]
COMMISSIONER OF INCOME TAX ORISSA VS. GOVINDA CHOUDHURY AND SONS GOSANINUAGAON ORISSA [REFERRED]
GAUNTER EDWIN KIRCHER VS. STATE OF GOA SECRETARIAT PANAJI GOA [REFERRED]
JAWAJEE NAGNATHAM VS. REVENUE DIVISIONAL OFFICER ADILABAD A P [REFERRED]
SANJAY DUTT VS. STATE [REFERRED]
P RAM REDDY VS. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD [REFERRED]
MOHAMMAD NOORUL HODA VS. BIBI RAIFUNNISA [REFERRED]
U P JAL NIGAM LUCKNOW VS. KALRA PROPERTIES P LTD [REFERRED]
STATE VS. S J CHOUDHARY [REFERRED]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED]
K S VIDYANADAM VS. VAIRAVAN [REFERRED]
STATE OF ANDHRA PRADESH VS. RAHIMUDDIN KAMAL [REFERRED]
COMMISSIONER OF INCOME TAX BOMBAY VS. PODAR CEMENT PRIVATE LIMITED AND OT HERS [REFERRED]
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED]
COMMISSIONER OF INCOME TAX BIHAR II PATNA VS. BOKARO STEEL LTD [REFERRED]
SIL IMPORT USA VS. EXIM AIDES SILK EXPORTERS BANGALORE [REFERRED]
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED VS. KARNATAKA BALL BEARINGS CORPN LIMITED [REFERRED]
YOGINATH D BAGDE VS. STATE OF MAHARASHTRA [REFERRED]
COMMISSIONER OF INCOME TAX VS. MAHEBDRA MILLS [REFERRED]
A VENKATASUBBIAH NAIDU VS. S CHALLAPPAN [REFERRED]
BASAVARAJ R PATIL VS. STATE OF KARNATAKA [REFERRED]
KONKAN RAILWAY CORPORATION LIMITED VS. RANI CONSTRUCTION PRIVATE LIMITED [REFERRED]
NARAYAN PRASAD LOHIA VS. NIKUNJ KUMAR LOHOA [REFERRED]
PRANEEN MEHTA VS. INDERJIT MEHTA [REFERRED]
KASTURI VS. STATE OF HARYANA [REFERRED]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED]
ONKAR LAL BAJAJ VS. UNION OF INDIA [REFERRED]
UDAY VS. STATE OF KARNATAKA [REFERRED]
RAVINDER NARAIN VS. UNION OF INDIA [REFERRED]
MANJUNATH ANANDAPPA URF SHIVAPPA HANSI VS. TAMMANASA [REFERRED]
STATE OF MAHARASHTRA VS. PRAFUL B DESAI [REFERRED]
TEJUMAL BHOJWANI VS. STATE OF UTTAR PRADESH [REFERRED]
UNION OF INDIA VS. SAVJIRAM [REFERRED]
H P HOUSING BOARD VS. BHARAT S NEGI [REFERRED]
KIRAN TANDON VS. ALLAHABAD DEVELOPMENT AUTHORITY [REFERRED]
STATE OF HARYANA VS. STATE OF PUNJAB [REFERRED]
ADALAT PRASAD VS. ROOPLAL JINDAL [REFERRED]
SHYAM SUNDER KOHLI VS. SUSHMA KOHLI alias SATYA DEVI [REFERRED]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED]
MAYUR LTD VS. VESSEL M V FORTUNE EXPRESS [REFERRED]
NAVEEN KOHLI VS. NEELU KOHLI [REFERRED]
VINITA SAXENA VS. PANKAJ PANDIT [REFERRED]
SAMAR GHOSH VS. JAYA GHOSH [REFERRED]
RAJ KUMAR VS. HARYANA STATE [REFERRED]
BIHAR STATE COUNCIL OF AYURVEDIC AND UNANI MEDICINE VS. STATE OF BIHAR [REFERRED]
RAJOO VS. STATE OF M P [REFERRED]
SNEH GUPTA VS. DEVI SARUP [REFERRED]
ABDUL RAHIM VS. ABDUL ZABAR [REFERRED]
KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD VS. K S GANGADHARAPPA [REFERRED]
LAL CHAND VS. UNION OF INDIA [REFERRED]
TAMEEZUDDIN ALIAS TAMMU VS. STATE OF NCT OF DELHI [REFERRED]
ABBAS AHMAD CHOUDHARY VS. STATE OF ASSAM [REFERRED]
UNION OF INDIA VS. DIPAK MAIL [REFERRED]
SANGUNTHALA VS. SPECIAL TEHSILDAR [REFERRED]
STATE OF HARYANA VS. MANOJ KUMAR [REFERRED]
ALKA GUPTA VS. NARENDER KUMAR GUPTA [REFERRED]
EXECUTIVE ENGINEER KARNATAKA HOUSING BOARD VS. LAND ACQUISITION OFFICER [REFERRED]
TRISHALA JAIN VS. STATE OF UTTARANCHAL [REFERRED]
CENTRAL BOARD OF SECONDARY EDUCATION VS. ADITYA BANDOPADHYAY [REFERRED]
K B NAGUR M D VS. UNION OF INDIA [REFERRED]
SABHIA MOHAMMED YUSUF ABDUL HAMID MULLA D BY L RS VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED]
RAI SANDEEP ALIAS DEEPU VS. STATE OF NCT OF DELHI [REFERRED]
KAMINI GUPTA VS. MUKESH KUMAR GUPTA [REFERRED]
ASHOK KUMAR BHATNAGAR VS. SHABNAM BHATNAGAR [REFERRED]
TRISTAR CONSULTANTS VS. CUSTOMER SERVICES INDIA PVT LTD [REFERRED]
ASHOK MALIK VS. RAMESH MALIK [REFERRED]
JITENDER SINGH VS. YASHWANTI [REFERRED]
COMMISSIONER OF INCOME TAX VS. EASTMAN INDUSTRIES LIMITED [REFERRED]
BIDYUG CHAKRABORTY VS. DELHI UNIVERSITY [REFERRED]
MILANO IMPEX PRIVATE LTD VS. EGLE FOOTWEAR PVT LTD [REFERRED]
CIT VS. ANSAL PROPERTIES AND INFRASTRUCTURE LTD [REFERRED]
SHASHI BALA VS. RAJIV ARORA [REFERRED]
G SIMHAGIRI VS. GOVT OF A P [REFERRED]
P INDIRA DEVI VS. KUMARAN [REFERRED]
TWENTIETH CENTURY FOX FILMS CORPORATION VS. NRI FILMS PRODUCTION ASSOCIATES PRIVATE LIMITED [REFERRED]
AMITABH BAGCHI VS. ENA BAGCHI [REFERRED]
STATE BANK OF INDIA VS. TRADE AID PAPER AND ALLIED PRODUCTS INDIA PRIVATE LIMITED [REFERRED]
NURIT TOKER VS. STATE OF MAHARASHTRA [REFERRED]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED]
ROHITASH KUMAR VS. OM PRAKASH SHARMA [REFERRED]
UNION PUBLIC SERVICE COMMISSION VS. R.K. JAIN [REFERRED]
UNION OF INDIA VS. N.R. PARMAR [REFERRED]
PARSHAVANATH CHARITABLE TRUST VS. ALL INDIA COUNCIL FOR TECH. EDU [REFERRED]
MOHD. MEHTAB KHAN VS. KHUSHNUMA IBRAHIM [REFERRED]
INDIAN OIL CORPORATION VS. LLOYDS STEEL INDUSTRIES LTD [REFERRED]
JITENDRA RAGHUVANSHI VS. BABITA RAGHUVANSHI [REFERRED]
V.K. BANSAL VS. STATE OF HARYANA [REFERRED]
ZAISHU XIE VS. ORIENTAL INSURANCE COMPANY LTD [REFERRED]
SUSHILA DEVI VS. ADELINE D.LALL [REFERRED]
M/S. ASHIANA CARGO SERVICES VS. COMMISSIONER OF CUSTOMS [REFERRED]
NARINDER SINGH VS. STATE OF PUNJAB [REFERRED]
VISHAL ENGINEERS & BUILDERS VS. INDIAN OIL CORPORATION LIMITED [REFERRED]
MAJ. GEN. KAPIL MEHRA VS. UNION OF INDIA [REFERRED]
INDIAN OIL PANIPAT POWER CONSORTIUM LIMITED VS. INCOME TAX OFFICER [REFERRED]
COMMISSIONER OF INCOME TAX VS. OSWAL AGRO MILLS LTD. [REFERRED]
KAILASH NATH ASSOCIATES VS. DELHI DEVELOPMENT AUTHORITY [REFERRED]
FATEHJI & COMPANY AND ORS. VS. L.M. NAGPAL AND ORS. [REFERRED]
SESHASAYEE PAPER AND BOARDS LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED]