MANIRAM SHARMA Vs. CENTRAL INFORMATION COMMISSION

JUDGEMENT

(1.) THIS is a writ petition whereby a challenge is laid to the communication dated 31.3.2014 issued by the designated officer of the Central Information Commission (in short the CIC).

(2.) MR . Gogna has produced the file concerning the matter. Incidentally, Mr.Gogna appears not only for respondent No.1, i.e. the CIC but also for respondent No.2, i.e. the Central Public Information Officer (in short the CPIO) of the Ministry of Home Affairs, Government of India.

(3.) MR . Gogna is instructed by Mr. V.K. Sharma, the designated officer, who is attached with the Information Commissioner (VS) and is the author of the communication dated 31.3.2014.