SUBHASH BAWEJA AND ORS. Vs. STATE AND ORS.

JUDGEMENT

(1.) QUASHING of FIR No. 824/2014, under Sections 288/337/304 -A/34 of IPC registered at police station Hari Nagar, Delhi is sought on the ground that no culpable negligence is attributable to petitioners.

(2.) NOTICE .

(3.) RESPONDENT No. 2 -Goverdhan, respondent No. 6 -Smt. Raju Bai, respondent No. 10 -Smt. Mamta, respondent No. 13 -Smt. Prem Bai and respondent No. 14 -Ram Kumar appear in person.