REGENT COMPUTRONICS PVT. LTD.

Fine Properties (P) Ltd. Appellant

V/S

Vishnu Bhatnagar Respondents

Referred Judgements :-

N P THIRUGNANAM VS. R JAGAN MOHAN RAO [REFERRED TO]
UMABAI VS. NILKANTH DHONDIBA CHAVAN [REFERRED TO]
J P BUILDERS VS. A RAMADAS RAO [REFERRED TO]
ANSAL PROPERTIES AND INDUSTRIAL PRIVATE LIMITED VS. RAJINDER SINGH [REFERRED TO]
RAKESH KUMAR VS. KALAWATI [REFERRED TO]

JUDGEMENT

(1.) ON 09.05.2014, the following order was passed by this Court:

(2.) ON 10th March, 2014, the following order was passed by this Court:

(3.) ON 30.05.2011, the Registry was directed to accept FDR(s) amounting to a sum of Rs. 47.00 lakhs and the learned counsel for the plaintiff had assured the Court that he would deposit FDR(s) for the balance amount by 15.07.2011.

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FINE PROPERTIES (P) LTD. Vs. VISHNU BHATNAGAR

Referred Judgements :-

JUDGEMENT

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