MAHINDRA & MAHINDRA LTD Vs. UNION OF INDIA

Referred Judgements :-

UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
PROVASH CHANDRA DALUI VS. BISWANATH BANERJEE [REFERRED TO]
BABU VERGHESE VS. BAR COUNCIL OF KERALA [REFERRED TO]
DESIGNATED AUTHORITY ANTI DUMPING DIRECTORATE MINISTRY OF COMMERCE VS. HALDOR TOPOSE A S [REFERRED TO]
RELIANCE INDUSTRIES LTD VS. DESIGNATED AUTHORITY [REFERRED TO]
AUTOMOTIVE TYRE MANUFACTURERS ASSOCIATION VS. DESIGNATED AUTHORITY [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPLE SECRETARY [REFERRED TO]