LAWS(DLH)-2015-5-164

D K SOOD Vs. PUNJAB NATIONAL BANK

Decided On May 21, 2015
D K Sood Appellant
V/S
PUNJAB NATIONAL BANK Respondents

JUDGEMENT

(1.) BY a common order dated March 18, 2015 four writ petitions, two of which were filed by the appellants have been dismissed by the learned Single Judge.

(2.) THE appellants are employees of Punjab National Bank and were in the clerical cadre. All of them became eligible to be promoted to the Officer Cadre in JMG Scale I and as a matter of fact were found suitable to be promoted to the officer cadre. The grievance of the appellants before the learned Single Judge was to a policy decision notified on August 02, 2014 issuing revised guidelines for placement of candidates promoted from the clerical cadre to the officers' cadre in JMG Scale -I.

(3.) ON July 22, 2014 a circle allocation policy was notified containing guidelines for placement of officers in JMG Scale -I on promotion from clerical cadre and relevant parts whereof read as under: - <FRM>JUDGEMENT_164_LAWS(DLH)5_2015.htm</FRM>