LAWS(DLH)-2015-5-236

UNITED INSURANCE CO. LTD. Vs. MANISH KUMAR GUPTA

Decided On May 25, 2015
UNITED INSURANCE CO. LTD. Appellant
V/S
Manish Kumar Gupta Respondents

JUDGEMENT

(1.) THIS Review Petition has been filed by the petitioner for review of the order of this court dated 10th September, 2014 in OMP No. 1127/2013.

(2.) IT is a matter of record that against the order of this court dated 10th September, 2014, the applicant/petitioner had moved an appeal with FAO (OS) 461/2014 listed before the Division Bench of this Court.

(3.) THE petitioner withdrew the said appeal reserving its right to file an appropriate application before this court. While disposing of the said appeal, the Division Bench of this court has passed the following order on 10.11.2014: -