AMIT PAL MANNA Vs. STATE AND ORS.

JUDGEMENT

(1.) QUASHING of FIR No. 327/2011, under Sections 498 -A/406/34 of the IPC, registered at police station Najafgarh, Delhi is sought on the basis of Memorandum of Understanding of 28th January, 2014 reached between the parties.

(2.) NOTICE .

(3.) LEARNED Additional Public Prosecutor for State submits on instructions that the trial of this FIR case has not yet begun.