LAWS(DLH)-2015-11-562

MOOL CHAND Vs. DY DIRECTOR DDA & ANR

Decided On November 30, 2015
MOOL CHAND Appellant
V/S
Dy Director Dda And Anr Respondents

JUDGEMENT

(1.) Cm(M) 378/2015

(2.) I have heard learned counsel for the parties and also gone through the impugned order.

(3.) The relevant portion of the impugned order dated 26.02.2015 is extracted as under: