LAWS(DLH)-2015-1-370

JANG BAHADUR SINGH GUJRAL Vs. COMMISSIONER OF CUSTOMS

Decided On January 30, 2015
Jang Bahadur Singh Gujral Appellant
V/S
COMMISSIONER OF CUSTOMS Respondents

JUDGEMENT

(1.) C.M. No. 1682/2015.

(2.) ISSUE notice. Mr. Kamal Nijhawan, Advocate accepts notice.