(1.) Caveat No. 534/2015 (Exemption)
(2.) Issue notice.
(3.) Mr Tarun Sharma accepts notice on behalf of respondent no.1. Respondent no.1 is the contesting party in the appeal. Mr Sharma says that he is willing to argue the appeal based on the record available with the court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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