REGENT COMPUTRONICS PVT. LTD.

ADESH KUMAR GUPTA Appellant

V/S

CBI Respondents

Referred Judgements :-

KUNHUMUHAMED V. STATE OF KERALA [REFERRED TO]
ANYA V. UNIVERSITY OF OXFORD [REFERRED TO]
NAZIR AHMED V. KING EMPEROR REPORTED AS [REFERRED TO]
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT VS. SHUKLA AND BROTHERS [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
ANIL KUMAR VS. M.K.AIYAPPA [REFERRED TO]

JUDGEMENT

(1.) The present writ petition seeks the following prayers:-

(2.) The petitioner is an officer belonging to the Indian Telecommunication Services (ITS), 1986 Batch and is presently posted as General Manager, Bharat Sanchar Nigam Limited, Noida, Gautam Budh Nagar, Uttar Pradesh.

(3.) The facts leading up to the filing of the present petition are encapsulated as under:-

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ADESH KUMAR GUPTA Vs. CBI

Referred Judgements :-

JUDGEMENT

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