LAWS(DLH)-2015-3-411

SURINDER SINGH Vs. DILSHAD KHAN AND ORS.

Decided On March 17, 2015
SURINDER SINGH Appellant
V/S
Dilshad Khan And Ors. Respondents

JUDGEMENT

(1.) CM APPL. 2153/2014 (delay) in MAC APP. 108/2014

(2.) REPLY to the application has not been filed.

(3.) APPLICATION stands disposed of.