LAWS(DLH)-2015-2-249

MAYUR RECREATIONAL & DEV. LTD. Vs. CIT

Decided On February 13, 2015
Mayur Recreational And Dev. Ltd. Appellant
V/S
CIT Respondents

JUDGEMENT

(1.) C.M. Nos. 2555 -2556/2015

(2.) ISSUE notice.

(3.) WITH consent the applications were heard.