(1.) The present application has been filed by the petitioner under Section 439 of the Code of Criminal Procedure, 1908 for the grant of bail in FIR No.558/2014, Police Station-South Rohini, under Sections 498A, 304B, 302 read with Section 34 of the Indian Penal Code, 1860.
(2.) The facts in brief are that the police found the dead body of deceased Neha Jain lying outside her matrimonial home on 17.07.2014. One red colour chunni was found tied around the neck of the deceased. The dead body was sent to hospital for preservation.
(3.) On the basis of the statement of the complainant, FIR in the present case was registered and after investigation, charge sheet was filed in the Court.