ANKUR AGGARWAL Vs. STATE & ORS

JUDGEMENT

(1.) CRL.M.A.14343/2015 in W.P.(CRL) 2180/2015

(2.) In Writ Petition (Criminal) No.2180/2015 quashing is sought of FIR bearing No.679/2015, under sections 323/341/34 IPC, registered at Police Station- South Rohini, Delhi and the proceedings arising therefrom.

(3.) In Writ Petition (Criminal) No.2181/2015 quashing is sought of FIR bearing No.680/2015, under sections 323/341/354(A)/354(D)/506/509/34 IPC, registered at Police Station- South Rohini, Delhi and the proceedings arising therefrom.