MITHLESH KUMAR KUSHWAHA Vs. STATE

Referred Judgements :-

HARI CHAND & ANR. V/S. STATE OF DELHI [REFERRED TO]
ANTHONY D'SOUZA V/S. STATE OF KARNATAKA [REFERRED TO]
HARU GHOSH V/S. STATE OF WEST BENGAL [REFERRED TO]
SULTAN V/S. EMPEROR [REFERRED TO]
ANKUSH MARUTI SHINDE V/S. STATE OF MAHARASHTRA [REFERRED TO]
JAGDISH V/S. STATE OF M.P. [REFERRED TO]
SANTA SINGH V/S. STATE OF PUNJAB [REFERRED TO]
ZWINGLEE ARIEL VS. STATE OL MADHYA PRADESH [REFERRED TO]
PRABHU BABAJI NAVLE VS. STATE OF BOMBAY [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
ANANT CHINTAMAN LAGU VS. STATE OF BOMBAY [REFERRED TO]
RAGHAV PRAPANNA TRIPATHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
JAGMOHAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. SINDHI ALIAS RAMAN [REFERRED TO]
BALAKA SINGH VS. STATE OF PUNJAB [REFERRED TO]
MADHAV HAYAWADANRAO HOSKOT VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJENDRA PRASAD KUNJUKUNJU JANARDHANAN SHEO SHANKER DUBEY VS. STATE OF UTTAR PRADESH:STATE OF KERALA:STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF HARYANA VS. DARSHANA DEVI [REFERRED TO]
HUSSAINARAKHATOON IV VS. HOME SECRETARY STATE OF BIHAR PATNA [REFERRED TO]
PRABHAKAR JASAPPA KANGUNI VS. STATE OF MAHARASHTRA [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
MUNIAPPAN VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF RAJASTHAN VS. KALKI [REFERRED TO]
JAVED AHMED ABDULHAMID PAWALA VS. STATE OF MAHARASHTRA [REFERRED TO]
RANJAN DWIVEDI VS. UNION OF INDIA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. M K ANTHONY [REFERRED TO]
MAHESH S O RAM NARAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
APPABHAI VS. STATE OF GUJARAT [REFERRED TO]
TRIVENIBEN HARBHAJAN SINGH LAL SINGH INDIAN COUNCIL OF FAMILY AND SOCIAL WELFARE GURCHARAN SINGH AND PRITAM SINGH REP VS. STATE OF GUJARAT:STATE OF JAMMU AND KASHMIR:UNION OF INDIA:STATE OF TAMIL NADU:STATE OF PUNJAB [REFERRED TO]
ALLAUDDIN MIAN SHARIF MIAN VS. STATE OF BIHAR [REFERRED TO]
JUMMAN KHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
MALKIAT SINGH VS. STATE OF PUNJAB [REFERRED TO]
SEVAKA PERUMAL VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF KARNATAKA VS. LAKSHMANAIAH [REFERRED TO]
DHANANJOY CHATTERJEE ALIAS DHANA VS. STATE OF WEST BENGAL [REFERRED TO]
LAXMAN NAIK VS. STATE OF ORISSA [REFERRED TO]
ANSHAD SHASHI ALIAS SHASHIDHARAN VS. STATE OF KARNATAKA [REFERRED TO]
AMRUTLAL SOMESHWAR JOSHI VS. STATE OF MAHARASHTRA II [REFERRED TO]
RAVJI ALIAS RAM CHANDRA VS. STATE OF RAJASTHAN [REFERRED TO]
RAVJI ALIAS RAM CHANDRA VS. STATE OF RAJASTHAN [REFERRED TO]
GENTELA VIJAYAVARDHAN RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
KAMTATIWARI VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAJESH KUMAR STATE OF HARYANA VS. DHARAMVIR:DHARAMVIR [REFERRED TO]
STATE OF TAMIL NADU PERAJMAL BALLAJI OTHERS VS. SURESH:STATE OF TAMIL NADU [REFERRED TO]
PANCHHI NATIONAL COMMISSION FOR WOMEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
AKHTAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF RAJASTHAN VS. TEJA RAM [REFERRED TO]
JAI KUMAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAMMI VS. STATE OF MADHYA PRADESH [REFERRED TO]
MOLAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAM DEO CHAUHAN AND RAJ NATH CHAUHAN VS. STATE OF ASSAM [REFERRED TO]
GURA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
SUBHASH CHANDER VS. KRISHAN LAL [REFERRED TO]
SUKHDEV YADAV VS. STATE OF BIHAR [REFERRED TO]
STATE OF MAHARASHTRA VS. BHARAT FAKIRA DHIWAR [REFERRED TO]
PRAKASH DHAWAN KHAIRNAR PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
MANI KUMAR THAPA VS. STATE OF SIKKIM [REFERRED TO]
BABUDAS VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MADHYA PRADESH VS. GHANSHYAM SINGH [REFERRED TO]
BIHARI NATH GOSWAMI VS. SHIV KUMAR SINGH [REFERRED TO]
DHANANJOY CHETTERJEE ALIAS DHANA VS. STATE OF WEST BENGAL [REFERRED TO]
USMAN MIAN VS. STATE OF BIHAR [REFERRED TO]
M.C.D. V/S. STATE OF DELHI [REFERRED TO]
SHAILESH JASVANTBHAI VS. STATE OF GUJARAT [REFERRED TO]
SYED IBRAHIM VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ALOKE NATH DUTTA VS. STATE OF WEST BENGAL [REFERRED TO]
BISHNU PRASAD SINHA VS. STATE OF ASSAM [REFERRED TO]
SHIVU VS. R G HIGH COURT OF KARNATAKA [REFERRED TO]
PRAJEET KUMAR SINGH VS. STATE OF BIHAR [REFERRED TO]
KRISHNAN VS. STATE [REFERRED TO]
STATE OF PUNJAB VS. PREM SAGAR [REFERRED TO]
MOHAN ANNA CHAVAN VS. STATE OF MAHARASHTRA [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
BANTU VS. STATE OF U P [REFERRED TO]
SHIVAJI ALIAS DADYA SHANKAR ALHAT VS. STATE OF MAHARASHTRA [REFERRED TO]
ARUMUGAM VS. STATE OF TAMIL NADU [REFERRED TO]
STATE VS. SARAVANAN [REFERRED TO]
MOHD AZAD ALIAS SAMIN VS. STATE OF WEST BENGAL [REFERRED TO]
AQEEL AHMAD VS. STATE OF U P [REFERRED TO]
STATE OF U P VS. SATTAN ALIAS SATYENDRA [REFERRED TO]
ABDULWAHAB ABDULMAJID BALOCH VS. STATE OF GUJARAT [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [REFERRED TO]
SANTOSH KUMAR SATISHBHUSHAN BARIYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF PUNJAB VS. MANJIT SINGH [REFERRED TO]
SUSHIL KUMAR VS. STATE OF PUNJAB [REFERRED TO]
SEBASTIAN ALIAS CHEVITHIYAN VS. STATE OF KERALA [REFERRED TO]
JAYABALAN VS. U T OF PONDICHERRY [REFERRED TO]
DILIP PREMNARAYAN TIWARI VS. STATE OF MAHARASHTRA [REFERRED TO]
VIKRAM SINGH VS. STATE OF PUNJAB [REFERRED TO]
VIKRAM SINGH VS. STATE OF PUNJAB [REFERRED TO]
MULLA VS. STATE OF U P [REFERRED TO]
ATBIR VS. GOVT OF N C T OF DELHI [REFERRED TO]
G PARSHWANATH VS. STATE OF KARNATAKA [REFERRED TO]
C MUNIAPPAN VS. STATE OF TAMIL NADU [REFERRED TO]
SUNDER SINGH VS. STATE OF UTTARANCHAL [REFERRED TO]
SANTOSH KUMAR SINGH VS. STATE [REFERRED TO]
RABINDRA KUMAR PAL ALIAS DARA SINGH VS. REPUBLIC OF INDIA [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [REFERRED TO]
STATE VS. MAHENDER SINGH DAHIYA [REFERRED TO]
B A UMESH VS. REGR GEN HIGH COURT OF KARNATAKA [REFERRED TO]
WAKKAR VS. STATE OF U P [REFERRED TO]
RAMESH VS. STATE OF RAJASTHAN [REFERRED TO]
MANNAN ALIAS ABDUL MANNAN VS. STATE OF BIHAR [REFERRED TO]
SK YUSUF VS. STATE OF WEST BENGAL [REFERRED TO]
SUDAM ALIAS RAHUL KANIRAM JADHAV VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. GORAKSHA AMBAJI ADSUL [REFERRED TO]
PURNA CHANDRA KUSAL VS. STATE OF ORISSA [REFERRED TO]
MOHD ARIF ALIAS ASHFAQ VS. STATE OF NCT OF DELHI [REFERRED TO]
AJITSINGH HARNAMSINGH GUJRAL VS. STATE OF MAHARASHTRA [REFERRED TO]
AJITSINGH HARNAMSINGH GUJRAL VS. STATE OF MAHARASHTRA [REFERRED TO]
HARESH MOHANDAS RAJPUT VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJESH KUMAR VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
SHAM ALIAS KISHOR BHASKARRAO MATKARI VS. STATE OF MAHARASHTRA [REFERRED TO]
ABSAR ALAM ALIAS AFSAR ALAM VS. STATE OF BIHAR [REFERRED TO]
SONU SARDAR VS. STATE OF CHHATTISGARH [REFERRED TO]
BRAJENDRASINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAMNARESH VS. STATE OF CHHATTISGARH [REFERRED TO]
RAJENDRA PRALHADRAO WASNIK VS. STATE OF MAHARASHTRA [REFERRED TO]
NEEL KUMAR ALIAS ANIL KUMAR VS. STATE OF HARYANA [REFERRED TO]
SANDEEP VS. STATE OF U P [REFERRED TO]
RAMESH HARIJAN VS. STATE OF UP [REFERRED TO]
SHYAMAL GHOSH VS. STATE OF WEST BENGAL [REFERRED TO]
AMBIKA PRASAD VS. STATE [REFERRED TO]
STATE OF U P VS. SANJAY KUMAR [REFERRED TO]
SUNIL CLIFFORD DANIEL VS. STATE OF PUNJAB [REFERRED TO]
SANGEET VS. STATE OF HARYANA [REFERRED TO]
SANGEET VS. STATE OF HARYANA [REFERRED TO]
SANDESH ALIAS SAINATH KAILASH ABHANG VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE VS. GOPAL ALIAS MANI GOPAL [REFERRED TO]
STATE VS. RAJ KUMAR KHANDELWAL [REFERRED TO]
MOHINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
GOPAL SINGH VS. STATE OF UTTARAKHAND [REFERRED TO]
SHANKAR KISANRAO KHADE VS. STATE OF MAHARASHTRA [REFERRED TO]
JAINODDIN VS. STATE OF MAHARASHTRA [REFERRED TO]
SUSHIL SHARMA VS. STATE OF N.C.T. OF DELHI [REFERRED TO]
GURVAIL SINGH @ GALA VS. STATE OF PUNJAB [REFERRED TO]
BIRJU VS. STATE OF M.P. [REFERRED TO]
ANIL @ ANTHONY ARIKSWAMY JOSEPH VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHEBOOBKHAN AZAMKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHESH DHANAJI SHINDE VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHESH DHANAJI SHINDE VS. STATE OF MAHARASHTRA [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [REFERRED TO]
DHARAM DEO YADAV VS. STATE OF U.P. [REFERRED TO]
LALIT KUMAR YADAV @ KURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
AMAR SINGH YADAV VS. STATE OF U.P. [REFERRED TO]