LAWS(DLH)-2005-10-19

RAVI KUMAR Vs. STATE

Decided On October 05, 2005
RAVI KUMAR Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) By this common judgment, the above petitions filed in the nature of Habeas Corpus and seeking other reliefs are being decided.

(2.) Ingenious but discredited, Lord Chancellor Francis Bacon wrote in his essays, as far back as, in the 16th Century You cannot love and be wise. There are other adages Love is Blind and All is fair in love and war etc.

(3.) The cases at hand amply demonstrate the truth of the above adages and the resistance thereto from societal norms.